Pooja Bai D/O Kaduram vs State Of Rajasthan ...
2023 Latest Caselaw 5422 Raj/2

[2023:RJ-JP:25829]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

        S.B. Criminal Writ Petition No. 705/2023

1.     Pooja Bai D/o Kaduram, Aged About 22 Years,
       Resident Of Village Kodli Bajra, Liwali, District
       Sawai Madhopur (Raj).
2.     Mukesh Nat S/o Shri Battilal Nat, Aged About
       21    Years,      Resident        Of     Village      Singhania
       Thana, Balghat, District Karauli (Raj).
                                                         ----Petitioners
                                Versus
1.     State Of Rajasthan, Through P.p.
2.     Inspector General Of Police, District Jaipur
       (Raj).
3.     Commissioner Of Police, Commissionerate,
       Jaipur (Raj).
4.     Superintendent Of Police, Sawai Madhopur
       (Raj).
5.     Sho, Police Station, Transport Nagar, Jaipur
       (Raj).
6.     Sho Police Station , Balghat, District Karauli.
       (Raj).
7.     Kaduram Banjara S/o Shankar, Resident Of
       Village       Kodli   Bajra,      Liwali,     District    Sawai
       Madhopur (Raj).
8.     Vishram S/o Shankar, Resident Of Village
       Kodli Bajra, Liwali, District Sawai Madhopur
       (Raj).
9.     Rohit S/o Kaduram, Resident Of Village Kodli
       Bajra, Liwali, District Sawai Madhopur (Raj).
10.    Ravi S/o Kaduram, Resident Of Village Kodli
       Bajra, Liwali, District Sawai Madhopur (Raj).
11.    Satish S/o Kaduram, Resident Of Village Kodli
       Bajra, Liwali, District Sawai Madhopur (Raj).




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                                    [2023:RJ-JP:25829]              (2 of 2)                 [CRLW-705/2023]


                                   12.    Suresh S/o Siyaram, Resident                        Of Village
                                          Singhania Bana, Balghat , District Karauli
                                          (Raj).
                                                                                      ----Respondents

For Petitioner(s) : Mr. Rakesh Choudhary, Adv., for Mr. Veerender Singh, Adv.

                                   For                      : Mr. Bhawani Shankar Sharma,
                                   Respondent(s)              P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

29/09/2023

Learned counsel for petitioners prays for

withdrawal of this criminal writ petition.

In view of above, the criminal writ petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /414

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