Shiv Narayan Choudhary S/O Dev ... vs Shri Naresh Pal Gangwar ...
2023 Latest Caselaw 5420 Raj/2

                                   [2023:RJ-JP:25919]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 2522/2018
                                                                             In
                                                        S.B. Civil Writ Petition No.977/2018

                                   1.         Shiv Narayan Choudhary S/o Dev Karan Choudhary, Aged
                                              About 49 Years, R/o Chordia Gali Post Jalia District Ajmer
                                              (Rajasthan) At Present Working Govt. Primary School,
                                              Amarpura, Dawas Tehsil Masuda District Ajmer
                                   2.         Mohammed Islam S/o Mohammed Yaseen, Aged About 45
                                              Years, R/o Kitap Via Tantoti, District Ajmer (Rajasthan) At
                                              Present Working Govt. Primary School Bhimpura Ka
                                              Badiya, Block Pisangan, Ajmer
                                                                                                          ----Petitioners
                                                                          Versus
                                   1.         Shri Naresh Pal Gangwar,                   The Principal Secretary,
                                              Department Of Eductaion,                   Government Secretariat,
                                              Rajasthan, Jaipur
                                   2.         Shri Shyam Singh Rajpurohit, The Director (Primary
                                              Education) Bikaner
                                   3.         Shri Shyam Lal Sangawat, The District Education Officer,
                                              Elementary Education, Ajmer District Ajmer , Rajasthan
                                   4.         State Of Rajasthan, Through Its Principal Secretary,
                                              Department Of Education, Govt. Secretariat, Jaipur (Raj.)
                                                                                                       ----Respondents

For Petitioner(s) : None Present For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

29/09/2023

None for the petitioners even in second round. None had

appeared on their behalf on last many dates also, i.e.,

20.03.2023, 01.03.2023, 24.02.2023, 20.02.2023 & 28.09.2022.

In view thereof, this contempt petition is dismissed for non-

prosecution.

(MAHENDAR KUMAR GOYAL),J

Sudha/59

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