Citation : 2023 Latest Caselaw 5413 Raj/2
Judgement Date : 29 September, 2023
[2023:RJ-JP:25739]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 7829/2019
Gaurav Agarwal S/o Sh. Rajesh Mangal, Aged About 27 Years,
R/o 478, Shanti Nagar, Durgapura, Jaipur, (Raj.)
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary, State Transport
Authority, Parivahan Bhawan, Sahkar Marg, Jaipur.
2. Regional Transport Authority, Through Secretary, Jaipur
Region, Jhalanadoongri, Jaipur (Raj.)
3. District Transport Authority (License), Jhalanadoongri,
Jaipur (Raj.)
4. Deputy Commissioner Of Police (Traffic), Yaadgar, Ajmeri
Gate, M.i. Road, Jaipur.
----Respondents
For Petitioner(s) : Mr. Ramit Pareek For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
29/09/2023
Counsel for the petitioner seeks permission to withdraw the
present writ petition.
Permission as sought for is allowed.
Accordingly, the present writ petition is dismissed as
withdrawn.
Since the main petition has been dismissed as withdrawn, all
other pending application/s, if any, also stands dismissed.
(GANESH RAM MEENA),J
ARTI SHARMA /30
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