Nathu Lal Sain Son Of Hanuman Sahai ... vs Babu Lal Sharma Son Of Anandi Lal ...
2023 Latest Caselaw 5412 Raj/2

                                   [2023:RJ-JP:25694]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 9301/2020

                                   Nathu Lal Sain Son Of Hanuman Sahai Sain, Resident Of
                                   Shopkeeper A-1, Hairdresser, Shop No.4, Boharo Ka Bas,
                                   Panchayat Samiti Ke Samne, Pankha, Kalwar Road, Jhotwara,
                                   Jaipur (Raj) (died)
                                   1/1    Suraj      Kumar        S/o      Late     Nathu       Lal    Sain   Resident   Of
                                   Shopkeeper A-1, Hairdresser, Shop No.4, Boharo Ka Bas,
                                   Panchayat Samiti Ke Samne, Pankha, Kalwar Road, Jhotwara,
                                   Jaipur (Raj)
                                                                                                              ----Petitioner
                                                                              Versus
                                   Babu Lal Sharma Son Of Anandi Lal, Resident Of Boharo Ka Bas,
                                   Panchayat Samiti Ke Samne, Pankha, Kalwar Road, Jhotwara,
                                   Jaipur (Raj)
                                                                                                           ----Respondent

For Petitioner(s) : Mr. Manak Chand Jain For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

29/09/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /37

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