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Naresh Pal S/O Dr. Veersain, ... vs Raghuveer Shala (Dharmshala) ...
2023 Latest Caselaw 5411 Raj/2

Citation : 2023 Latest Caselaw 5411 Raj/2
Judgement Date : 29 September, 2023

Rajasthan High Court
Naresh Pal S/O Dr. Veersain, ... vs Raghuveer Shala (Dharmshala) ... on 29 September, 2023
Bench: Ganesh Ram Meena
[2023:RJ-JP:25744]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 16155/2019

Naresh Pal S/o Dr. Veersain, Adopted Son Of Shri Karan Singh,
Aged About 55 Years, R/o Station Road, Bharatpur, Tehsil And
District Bharatpur (Rajasthan)
                                                                   ----Petitioner
                                    Versus
1.       Raghuveer Shala (Dharmshala), Station Road, Bajariya
         Bharatpur
2.       Kedar Nath Goyal S/o Shri Chhote Lal, R/o Opp. E-150
         Ranjeet Nagar, Bharatpur, Tehsil And District Bharatpur
3.       Govt. Of Rajasthan Through Collector, Bharatpur
4.       Assistant Commissioner, Devsthan Department, Division
         Bharatpur
5.       Mamta W/o Anil Kumar D/o Veersain, R/o Station Road,
         Bharatpur
6.       Sunyana W/o Ravindra Pal Singh, R/o B-53, Sector No.
         64, Noida, Gautambudh Nagar (Up)
7.       Assistant Engineer, A-Ii, Jaipur Discom, Bharatpur
8.       Ravi Sharma S/o Suresh Chand Sharma, R/o Station
         Road, Bharatpur
9.       Mukesh S/o Padam Singh, R/o Station Bajariya, Bharatpur
10.      Manish Garg S/o Moti Lal Garg, R/o Station Road,
         Bharatpur
11.      Juli S/o Kedarnath, R/o Station Bajariya, Bharatpur
12.      Mahesh Chand S/o Late Lalaram Vaishya, R/o Station
         Road, Bharatpur
13.      Kanhaiya S/o Panna Lal Mali, R/o Station Bajariya,
         Bharatpur
14.      Keshavdev S/o Ramswaroop, R/o B-50-51, Shopping
         Centre Ranjeet Nagar, Bharatpur
15.      Balkishan S/o Shankar Lal, R/o Station Road, Bharatpur
16.      Pramod Kumar         S/o     Bal     Kishan,       R/o   Station   Road,
         Bharatpur
17.      Umesh Kumar         S/o      Bal    Kishan,        R/o   Station   Road,
         Bharatpur
18.      Shanu Ranu S/o Nasruddin, R/o Station Road, Bharatpur
19.      Radheshyam S/o Handuram, R/o Station Road, Bharatpur
20.      Ramesh Chand S/o Prakash Chand, R/o Station Road,
         Bharatpur
21.      Jasveer Singh S/o Harjeet Singh, R/o Railady Station
         Bajariya, Bharatpur
22.      Sanjay Garg S/o Lalaram Garg, R/o Station Road,

                     (Downloaded on 11/11/2023 at 08:26:25 PM)
                                    [2023:RJ-JP:25744]                   (2 of 2)                        [CW-16155/2019]


                                            Bharatpur
                                   23.      Niranjan Singh Saini S/o Unknown, R/o Station Road,
                                            Bharatpur
                                   24.      Tej Singh    S/o     Bhagwan           Singh,      R/o    Station   Road,
                                            Bharatpur
                                   25.      Rajendra S/o Ramji Lal, R/o Station Road, Bharatpur
                                   26.      Brijesh S/o Ramji Lal, R/o Station Road, Bharatpur
                                   27.      Mukesh Kumar, Proprietor Prakash Tailor, R/o Station
                                            Bajariya, Bharatpur
                                                                                                     ----Respondents

For Petitioner(s) : Mr. J.K. Moolchandani For Respondent(s) : Mr. V.K. Singhal

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

29/09/2023

Counsel for the petitioners submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the

petitioners, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /34

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