Prakash @ Omprakash S/O Shankar vs Maliram S/O Late Matadeen ...
2023 Latest Caselaw 5402 Raj/2

[2023:RJ-JP:25568]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Revision Petition No. 176/2023

1.       Prakash @ Omprakash S/o Shankar, Aged About 68 Years
2.       Santosh S/o Prakash Alias Omprakash, Aged About 46
         Years
3.       Mukesh S/o Prakash Alias Omprakash, aged about 33
         years,
4.       Mahesh Alias Mahendra S/o Prakash Alias Omprakash,
         Aged About 32 Years,
         All R/o Basai Tehsil Khetri District Jhunjhunu.
                                                      ----Petitioners/Appellants
                                      Versus
1.       Maliram
2.       Ramkishan
3.       Moolchand
4.       Siyaram
         All S/o Late Matadeen, R/o Basai Tehsil Khetri District
         Jhunjhunu.
                                                      ----Respondents/Plaintiffs

For Petitioner(s) : Mr. Gajanand Yadav For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

27/09/2023

Learned counsel for the petitioners wants to withdraw this

revision petition with liberty to avail the appropriate remedy

available under the law for redressal of their grievance(s).

The revision petition is dismissed accordingly with liberty as

aforesaid.

[2023:RJ-JP:25568] (2 of 2) [CR-176/2023]

Office is directed to return the certified copies of the order

dated 01.06.2023 and the judgment and decree dated 31.01.2023

keeping photocopies of the same on record.

(MAHENDAR KUMAR GOYAL),J

Manish/s-398

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