Dinesh K. Jat S/O Shri Khetaram vs State Of Rajasthan ...
2023 Latest Caselaw 5400 Raj/2

                                   [2023:RJ-JP:25349]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                               12308/2023

                                   Dinesh K. Jat S/o Shri Khetaram, R/o Saiyo Ka Tala,
                                   Netrad, Police Station Chohatan, District Barmer
                                   (Raj.).    (At       Present     Confined        In      District   Jail,
                                   Dholpur)
                                                                                            ----Petitioner
                                                                   Versus
                                   State Of Rajasthan, Through Pp
                                                                                         ----Respondent

For Petitioner(s) : Mr. Anil Jain, Adv. For : Mr. Ganesh Saini, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

27/09/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. bail application with

liberty to file afresh after filing of the charge sheet.

In view of above, the criminal misc. bail

application is dismissed as withdrawn with liberty as

aforesaid.

(UMA SHANKER VYAS),J

DANISH USMANI /142

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