Rahul Kumar S/O Shri Durgesh Kumar vs Preeti Singh W/O Shri Rahul Kumar ...
2023 Latest Caselaw 5398 Raj/2

                                   [2023:RJ-JP:25496]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               2839/2020

                                   Rahul Kumar S/o Shri Durgesh Kumar, R/o 138,
                                   Green Avenue Colony, Opp Site Sadar Thana,
                                   Roopnagar, Punjab.
                                                                                            ----Petitioner
                                                                   Versus
                                   Preeti Singh W/o Shri Rahul Kumar D/o Shri Dinesh
                                   Singh, Aged About 27 Years, R/o Gali No. 22, Tower
                                   Road Kapil Nagar, Subhash Nagar, Ajmer, Raj.
                                                                                        ----Respondent

For Petitioner(s) : Mr. Sumit Kumar Soni, Adv., with Mr. Sunil Kumar Chechi, Adv.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

27/09/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /496

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