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Ramratan @ Ratan Lal Son Of Shri ... vs State Of Rajasthan ...
2023 Latest Caselaw 5396 Raj/2

Citation : 2023 Latest Caselaw 5396 Raj/2
Judgement Date : 27 September, 2023

Rajasthan High Court
Ramratan @ Ratan Lal Son Of Shri ... vs State Of Rajasthan ... on 27 September, 2023
Bench: Uma Shanker Vyas
                                   [2023:RJ-JP:25301]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               5376/2021

                                   Ramratan @ Ratan Lal Son Of Shri Parmeshwar
                                   Kumawat, Aged About 30 Years, Resident Of Village
                                   Poshani, Police Station Balara, District Sikar (Raj).
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through P.p.
                                   2.     Ramchandra            Son        Of      Shri      Dhannaram
                                          Kumawat, Resident Of Village Poshani, Police
                                          Station Balara, District Sikar (Raj).
                                                                                      ----Respondents

For Petitioner(s) : Mr. Ripu Daman Singh Naruka, Adv.

For : Mr. Ganesh Saini, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

27/09/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /564

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