Nehnuram S/O Sh. Kaluram vs State Of Rajasthan
2023 Latest Caselaw 5393 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 19297/2019

                                   Nehnuram S/o Sh. Kaluram
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Asgar Khan For Respondent(s) : Mr. Santosh Kumar Soni Mr. Rajendra Soni, AAG with Ms. Nayantara Soni

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

27/09/2023

Mr. Santosh Kumar Soni, Adv. puts in appearance on behalf

of respondents No.5 to 8.

Mr. Rajendra Soni, AAG is directed to accept notice on behalf

of respondents No.3 & 4.

Petitioner is directed to serve copy of the writ petition to Mr.

Rajendra Soni, AAG.

Service of notice upon all the respondents is complete.

List this matter on 22.12.2023 after showing name of Mr.

Rajendra Soni, AAG in the cause-list.

(GANESH RAM MEENA),J

ARTI SHARMA /152

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