Unik Dispoware Private Limited vs Commissiner Industries ...
2023 Latest Caselaw 5392 Raj/2

[2023:RJ-JP:25460]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 12802/2020

Unik Dispoware Private Limited, Having Its Registered Office At
C-522, Saraswati Vihar, Pritampura, New Delhi Dl 110034, India
And Having An Office At Unik Dispoware Pvt Ltd-E-1023 And
1024 Riico Industrial Area Chopanki Bhiwadi- Dist. Alwar (Raj.)
301019 Through Its Authorised Representative Mr Kartik Gupta,
Aged About 35 Years R/o B-132, Iind Floor, Pushpanjli Enclave
Pitampura Delhi-110034.
                                                                        ----Petitioner
                                     Versus
1.       Commissiner        Industries,       Government           Of     Rajasthan,
         Having Its Office At Udyog Bhavan, Tilak Marg, C-
         Scheme, Jaipur, Rajasthan-302005.
2.       Assistant Commissioner, Commercial Taxes Department
         Special Circle-I, Bhiwadi, Having Its Office At Mohan Baba
         Road Bhiwadi Distt. Alwar (Raj.)
3.       Deputy      Commissioner           (Administration),            Commercial
         Taxes, Alwar, Having Its Office At Hasan Khan Mewat
         Nagar Alwar (Raj.)
                                                                  ----Respondents

For Petitioner(s) : Mr. Prakul Khurana for Mr. Sanjay Jhanwar For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

27/09/2023

Counsel appearing for the petitioner seeks permission to

withdraw the present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

[2023:RJ-JP:25460] (2 of 2) [CW-12802/2020]

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /173

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