Radhey Lal Bhargava vs Shri Rajhans Uppadhyay And Anr ...
2023 Latest Caselaw 5389 Raj/2

[2023:RJ-JP:25389]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Contempt Petition No. 1045/2017

                                             In

                     S.B. Civil Writ Petition No.2580/2004

Smt. Durga Devi, Second Wife Of Late Shri Battu Lal Gupta,
Aged About 77 Years, R/o House No. 1154, Barkat Nagar, Kissan
Marg, Jaipur (Rajasthan)
                                                                         ----Petitioner
                                          Versus
1.       Shri Rajhans Uppadhyay, Additional Chief Secretary To
         Government, Higher Education Department, Government
         of Rajasthan, Government Secretariat, Jaipur Rajasthan
2.       Shri Ashutosh A.T. Pendnekar, Commissioner College
         Education, Higher Education Department, Government Of
         Rajasthan, Shiksha Sankul, Jaipur Rajasthan
3.       State       Of     Rajasthan           Through         the    Secretary    To
         Government, Department Of Higher Education Rajasthan
         Secretariat, Jaipur.
                                                                      ----Respondents

Connected With S.B. Civil Contempt Petition No. 1050/2017 In S.B. Civil Writ Petition No.2569/2004 Shree Krishan Agarwal S/o Late Shri P.K. Agarwal, aged about 81 years, R/o Heda Gali, Shahpura Mohalla, Beawar, Distt. Ajmer Rajasthan

----Petitioner Versus

1. Shri Rajhans Uppadhyay, Additional Chief Secretary To Government, Higher Education Department, Government of Rajasthan, Government Secretariat, Jaipur Rajasthan

2. Shri Ashutosh A.T. Pendnekar, Commissioner College Education, Higher Education Department, Government of Rajasthan, Shiksha Sankul, Jaipur, Rajasthan

3. State Of Rajasthan Through The Secretary To Govt., Department Of Higher Education Rajasthan Secretariat,

[2023:RJ-JP:25389] (2 of 2) [CCP-1045/2017]

Jaipur.

----Respondents-Contemnors S.B. Civil Contempt Petition No. 1051/2017 In S.B. Civil Writ Petition No.2581/2004 Radhey Lal Bhargava S/o Shri Damodar Lal Bhargava, aged about 83 years, R/o D.h. Building, Hathi Bhata, Ajmer Rajasthan

----Petitioner Versus

1. Shri Rajhans Uppadhyay, Additional Chief Secretary To Government, Higher Education Department, Government of Rajasthan, Government Secretariat, Jaipur Rajasthan

2. Shri Ashutosh A.T. Pendnekar, Commissioner College Education, Higher Education Department, Government of Rajasthan, Shiksha Sankul, Jaipur, Rajasthan

3. State Of Rajasthan Through The Secretary To Govt.

Department Of Higher Education Rajasthan Secretariat, Jaipur.

----Respondents-Contemnors

For Petitioner(s) : Mr. Saransh Saini For Respondent(s) : Dr. V.B. Sharma, AAG with Mr. Prakhar Gupta

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

27/09/2023

Learned counsel for the petitioners submits that these

contempt petitions are rendered infructuous.

The same are dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/78-80

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