Rajendra Prasad And Others vs Upendra Singh And Others ...
2023 Latest Caselaw 5380 Raj/2

[2023:RJ-JP:25531]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                S.B. Civil Revision Petition No. 160/2011

1.       Rajendra Prasad S/o Sh. Rameshwar Prasad Sharma, R/o
         Old Katla, Jagannath Ji Ka Mandir, Alwar
2.       Bijendra Kumar S/o Sh. Rameshwar Prasad Sharma, R/o
         Old Katla, Jagannath Ji Ka Mandir, Alwar
3.       Devendra Kumar S/o Sh. Rameshwar Prasad Sharma, R/o
         Old Katla, Jagannath Ji Ka Mandir, Alwar
4.       Pushpendra Kumar S/o Sh. Rameshwar Prasad Sharma,
         R/o Old Katla, Jagannath Ji Ka Mandir, Alwar
5.       Dharmendra Kumar S/o Sh. Rameshwar Prasad Sharma,
         R/o Old Katla, Jagannath Ji Ka Mandir, Alwar
                                                      ----Defendant-Petitioners
                                     Versus
1.       Mandir Murti Sh. Jagagganath Ji Maharja, Old Katla Alwar
         Jariye Owner Upendra Singh S/o Sh., Shiv Lal Singh, R/o
         Grama Burja, Tehsil And Distt. Alwar
2.       Upendra Singh S/o Sh. Shiv Lal Singh, R/o Grama Burja,
         Tehsil And Distt. Alwar
3.       Smt. Prem Kumari W/o Lt. Sh. Shiv Lal Singh, R/o Grama
         Burja Tehsil And Distt. Alwar
                                                    .........Plaintiff-Respondents

4. Rajasthan State Jariye Collector, Alwar

5. Rajasthan Government Jariye Tehsildar, Alwar

6. Rajasthan Government Jariye Commissioner Devsthan Department Udaipur

7. Rajasthan Government Jariye Asstt. Commissioner, Devsthan Department Udaipur

----Proforma-Respondents

For Petitioner(s) : None Present For Respondent(s) : Mr. J.P. Goyal, Sr. Adv. with Ms. Jyoti Swami Mr. Vipul Jain

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

[2023:RJ-JP:25531] (2 of 2) [CR-160/2011]

27/09/2023

On last date i.e. 20.09.2023, following order was passed:

"None for the petitioners.

However, in the interest of justice, they are granted one more opportunity to present their case.

List the matter on 27.09.2023 as prayed."

Today also, none appears for the petitioners.

In view thereof, this revision petition is dismissed for non-

prosecution.

(MAHENDAR KUMAR GOYAL),J

Sudha/04

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