Prabhu Narayan And Another vs Gopal Singh And Others ...
2023 Latest Caselaw 5370 Raj/2

                                   [2023:RJ-JP:25458]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Second Appeal No. 213/2016

                                    1.      Prabhu Narayan S/o Kapoor Chand Agarwal, resident of
                                            Plot No. 87, Shiv Nagar, Dadi Ka Phatak, Jaipur
                                    2.      Girdhar Gopal S/o Kapoor Chand Agarwal, resident of
                                            House No.1645, Kanji Purohit Ji Ki Gali, Baba Harish
                                            Chandra Marg, Jaipur
                                                                                   ----Defendants Nos.1/1 & 1/2
                                                                         Versus
                                    1.      Gopal Singh S/o Late Bal Chand, resident of 1645, Kanji
                                            Purohit Ji Ki Gali, Baba Harish Chandra Marg, Jaipur
                                                                                                        Plaintiff
                                    2.      Smt. Munni Devi D/o Kapoor Chand Agarwal W/o Vishnu
                                            Prakash, resident of 628/3, Hari Nagar, Amar Bazaar,
                                            Lohagal Road, Ajmer
                                    3.      Smt. Meena Devi D/o Kapoor Chand Agarwal, W/o
                                            Krishna @ Shri Kanhaiya Lal, Plot No. A-39, Murtikala
                                            Colony, Gopalpura Mod, Jaipur
                                                  ----Proforma Respondents/Defendants Nos.1/5 & 1/6

For Appellant(s) : Mr. Alok Chaturvedi For Respondent(s) : Mr. O.P. Gupta with Mr. R.K. Tongawat

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

27/09/2023

Learned counsel for the appellants wants to withdraw this

civil second appeal.

The civil second appeal is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/131

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