Citation : 2023 Latest Caselaw 5356 Raj/2
Judgement Date : 26 September, 2023
[2023:RJ-JP:25148]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 458/2017
In
S.B. Civil Misc. Appeal No.3033/2014
Wasim Ahmed Farooqi S/o Late Abdul Shakoor Farooqi, aged
about 65 years, R/o House No. 597, Karim Manjil, Jailal Munshi
Ka Raasta, Chandpol Baazar, Jaipur.
----Petitioner
Versus
1. Abdul Kuddus Farooqi S/o Late Abdul Shakoor Farooqi,
aged about 70 years, R/o House No. 862, Farooqi House,
J.p. Colony, Sector-3, Shastri Nagar, Jaipur.
2. Komal Fashions Through Its Proprietor Sonu, House No.
597, Karim Manjil, Jailal Munshi Ka Raasta, Chandpol
Baazar, Jaipur.
----Respondents/Contemnors
For Petitioner(s) : Mr. Gaurav Sharma Saraswat For Respondent(s) : Mr. Mohd. Adil
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
26/09/2023
Learned counsel for the petitioner submits that this contempt
petition is rendered infructuous.
The same is dismissed accordingly.
Notices are discharged.
(MAHENDAR KUMAR GOYAL),J
Sudha/28
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