Noor Mohammad S/O Shri Abdul ... vs State Of Rajasthan ...
2023 Latest Caselaw 5345 Raj/2

                                   [2023:RJ-JP:25004]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                           S.B. Criminal Writ Petition No. 959/2018

                                   Noor Mohammad S/o Shri Abdul Lateef (Senior
                                   Citizen), Aged About 90 Years, R/o 926, Khandaro
                                   Ka Rasta, Police Station Subhash Chowk, Jaipur,
                                   Raj.
                                                                                            ----Petitioner
                                                                   Versus
                                   State Of Rajasthan, Through Director General Of
                                   Police, Police Headquarters, Rajasthan Government,
                                   Jaipur.
                                                                                        ----Respondent

For Petitioner(s) : None For : Mr. Ghan Shyam Singh Respondent(s) Rathore, GA-cum-AAG, assisted by Mr. Ganesh Saini, P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

26/09/2023

No one is present on behalf of the petitioner.

In view of above, the criminal writ petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /678

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