Babulal Sharma S/O Shri Sitaram ... vs Commisioner Of Police ...
2023 Latest Caselaw 5344 Raj/2

[2023:RJ-JP:24909]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

        S.B. Criminal Writ Petition No. 250/2019

Babulal Sharma S/o Shri Sitaram Sharma, Aged
About 43 Years, R/o Bohra Ki Dhani, Chavand Ka
Mand, Saipura, Tehsil Jamwaramgarh, Distt. Jaipur
Raj.
                                                         ----Petitioner
                                Versus
1.     Commisioner                 Of           Police,         Police
       Commissionerate, Jaipur.
2.     Executive       Magistrate         And      Assistant    Police
       Commissioner Amer, Jaipur (South), Raj.
3.     Station House Officer, Police Station Amer,
       Distt. Jaipur.
4.     Jagdish       Narayan        Assistant       Sub     Inspector,
       Amer, Amer Police Station Jaipur.
5.     Siyaram Sharma, Constable Police Station
       Amer, Distt. Jaipur
6.     Umesh Chand, Constable Police Station Amer,
       Distt. Jaipur
                                                   ----Respondents

For Petitioner(s) : Mr. Amit Ratnawat, Adv. For : Mr. Babu Lal Nasuna, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

26/09/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal writ petition.

[2023:RJ-JP:24909] (2 of 2) [CRLW-250/2019]

In view of above, the criminal writ petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /682

Powered by TCPDF (www.tcpdf.org)