Brijo S/O Fattesingh vs Prakash S/O Sukh Ram ...
2023 Latest Caselaw 5343 Raj/2

                                   [2023:RJ-JP:25132]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil Second Appeal No. 45/2020

                                   1.          Brijo S/o Fattesingh,
                                   2.          Sahab Singh S/o Hari Singh,
                                               Both are R/o Village Maharavar, Tehsil Kumher, District
                                               Bharatpur, Rajasthan
                                                                                            ----Appellants/Plaintiffs
                                                                         Versus
                                   Prakash S/o Sukh Ram, R/o Village Maharavar, Tehsil Kumher,
                                   District Bharatpur, Rajasthan
                                                                                        ----Respondent/Defendant

For Appellant(s) : None Present For Respondent(s) : Mr. Mamraj Jat

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

26/09/2023

On last date i.e. 22.09.2023, following order was passed:

"List the matter on 26.09.2023 as "tenth case" in the cause list as prayed by learned counsel for the appellants"

Today, none appears for the appellants even in second

round.

In view thereof, this civil second appeal is dismissed for non-

prosecution.

(MAHENDAR KUMAR GOYAL),J

Sudha/351

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