Anita Kumari vs State Of Raj And Ors ...
2023 Latest Caselaw 5340 Raj/2

                                   [2023:RJ-JP:24931]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 13168/2017

                                   Anita Kumari D/o Shri Sajjan Singh, W/o Shri Rajender Singh,
                                   aged about 32 years, R/o Village- Rasulpur, Khetri, District
                                   Jhunjhunu Rajasthan
                                                                                                         ----Petitioner
                                                                       Versus
                                   1.       State Of Rajasthan Through Its Secretary, Department Of
                                            Revenue, Secretariat, Jaipur
                                   2.       Tehsildar Bhuwana, District Jhunjhunu, Rajasthan
                                   3.       The Secretary, R.p.s.c., Ajmer
                                                                                                    ----Respondents

For Petitioner(s) : Mr. M.S. Raghav For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

26/09/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /12

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