M/S D.K. Enterprises vs M/S Rathi Tmt Saria Pvt. Ltd. ...
2023 Latest Caselaw 5338 Raj/2

                                   [2023:RJ-JP:24934]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 3774/2019

                                   M/s D.k. Enterprises, Sole Proprietor, Mr. Prashant Dayal, 9/27,
                                   New Raj Nagar, Ghaziabad, Uttar Pradesh.
                                                                                                             ----Petitioner
                                                                              Versus
                                   M/s Rathi Tmt Saria Pvt. Ltd., Having Office At Plot No. Sp-71-
                                   72, Riico Industrial Area, Khushkhera, Bhiwadi, Alwar, Rajasthan.
                                                                                                           ----Respondent

For Petitioner(s) : Mr. V.P. Mathur Mr. Ashish Srivastav For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

26/09/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /23

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