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Daya Kishan Data S/O Late Shri ... vs Jaipur Development Authority, ...
2023 Latest Caselaw 5336 Raj/2

Citation : 2023 Latest Caselaw 5336 Raj/2
Judgement Date : 26 September, 2023

Rajasthan High Court
Daya Kishan Data S/O Late Shri ... vs Jaipur Development Authority, ... on 26 September, 2023
Bench: Ganesh Ram Meena
                                   [2023:RJ-JP:24938]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 14851/2020

                                   Daya Kishan Data S/o Late Shri Niranjan Lal Data, Aged About
                                   58 Years, R/o 7, Shubham Enclave, Jamna Lal Bajaj Marg, Jaipur.
                                                                                                         ----Petitioner
                                                                       Versus
                                   Jaipur Development Authority, Jaipur, Through Its Secretary,
                                   Ram Kishore Vyas Bhawan, J.l.n. Marg, Jaipur (Rajasthan).
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Amol Vyas For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

26/09/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition with liberty to file fresh one in case, need

arises, on the basis of fresh cause of action.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn with liberty as prayed for.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /45

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