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Hari Gopal Meena S/O Shri Ram ... vs Shri Niranjan Arya ...
2023 Latest Caselaw 5330 Raj/2

Citation : 2023 Latest Caselaw 5330 Raj/2
Judgement Date : 26 September, 2023

Rajasthan High Court
Hari Gopal Meena S/O Shri Ram ... vs Shri Niranjan Arya ... on 26 September, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:24967]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 855/2017
                                                                               In
                                                        S.B. Civil Writ Petition No.1541/2017
                                   Hari Gopal Meena son of shri Ram Kishan Meena, Resident of
                                   Village Mehswa Shri Mahaveerji, District Karauli presently
                                   residing at Lakheri Khurd, Bundi at present posted as Teacher
                                   Government Uppar Primary School, Lakheri Khurd K.Patan,
                                   Bundi (Raj.)

                                                                                                        ----Petitioners
                                                                           Versus
                                   1.         Shri Niranjan Arya, IAS, Chief Secrertary, State of
                                              Rajasthan, Government Secretariat, Jaipur.
                                   2.         Smt. Aparna Arora, Principal Secretary, Education
                                              Department, Secretariat, Jaipur.
                                   3.         Shri Sorabh Swami,               Director,       Secondary   Education,
                                              Rajasthan, Bikaner.
                                   4.         Shri Shiv Hare, Joint Director Cum Deputy Director
                                              Secondary Education Kota Division, Kota.
                                   5.         Shri Tej Kanwar, District Education Officer (Primary
                                              Education) Bundi (Raj.)
                                   6.         State of Rajasthan through Chief Secretary.
                                                                                      ----Contemnors/Respondents

For Petitioner(s) : Mr. Amir Aziz For Respondent(s) : Mr. S.S. Raghav, AAG with Mr. Ajay Singh Rajawat

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 26/09/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/32

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