Shankar Lal S/O Shri Nathu Lal vs Kunj Lal Meena ...
2023 Latest Caselaw 5328 Raj/2

Citation : 2023 Latest Caselaw 5328 Raj/2
Judgement Date : 26 September, 2023

Rajasthan High Court

Shankar Lal S/O Shri Nathu Lal vs Kunj Lal Meena ... on 26 September, 2023

Bench: Mahendar Kumar Goyal

[2023:RJ-JP:25178]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR

S.B. Civil Contempt Petition No. 136/2019
In
S.B. Civil Writ Petition No.22333/2017

Shankar Lal S/o Shri Nathu Lal, Age About 47 Years, R/o Vpo
Kalmanda Via Avikanagar, Tehsil Malpura, District Tonk
----Petitioner
Versus
1. Kunj Lal Meena, Secretary, Department Of Panchayati
Raj, Secretariat, Jaipur.
2. Rajeshwar Singh, Additional Commissioner, Rural
Development And Panchayati Raj Department, Jaipur.
3. Tara Swami, Junior Engineer, Public Health And
Engineering Department, Malpura, District Tonk.
4. Ghisi Devi, Sarpanch, Gram Panchayat Kalmanda, Via
Avikanagar, Tehsil Malpura, District Tonk.
Contemnor-Respondents

5. State Of Rajasthan, Through Secretary, Department Of Panchayati Raj, Secretariat, Jaipur.

----Proforma Respondent

For Petitioner(s) : Mr. Nikhil Kumawat for Mr. Raghu Nandan Sharma For Respondent(s) : Mr. S.S. Raghav, AAG with Mr. Ajay Singh Rajawat

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

26/09/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/61