Saubhag Mal Jain S/O Shri Guman ... vs Kodumal S/O Shri Chetumal ...
2023 Latest Caselaw 5324 Raj/2

                                   [2023:RJ-JP:25194]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 456/2020

                                                                                In

                                                     S.B. Civil Writ Petition No.21567/2017

                                    Saubhag Mal Jain S/o Shri Guman Lodha, (Karta Saubhag Mal
                                    Jain, Huf), R/o Tower A-149, Sahyog Apartment, Vidhyadhar
                                    Nagar, Jaipur
                                                                                                  ----Plaintiff-Petitioner
                                                                            Versus
                                    1.         Kodumal S/o Shri Chetumal, Since Deceased Through His
                                               Legal Heirs
                                    1/1.       Bhagwati Bai W/o Late Shri Kodumal, R/o M/s Novelty
                                               General Store, Property Amc No. 433/40 Dargah Bazar,
                                               Ajmer Presently Residing At Bb-112-B, Shalimar Bag,
                                               East Delhi, New Delhi
                                    1/2.       Mohini W/o Bhagwan Das, daughter of Late Shri Kodumal,
                                               R/o Bb-112-B, Shalimar Bag, East Delhi, Delhi
                                                                                  ----Contemnors-Non-Petitioners


                                   For Petitioner(s)              :     Mr. O.P. Mishra
                                   For Respondent(s)              :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

26/09/2023

Learned counsel for the petitioner does not press this civil

contempt petition.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/70

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