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Sukha Ram vs Smt Bhagwandei And Ors ...
2023 Latest Caselaw 5301 Raj/2

Citation : 2023 Latest Caselaw 5301 Raj/2
Judgement Date : 26 September, 2023

Rajasthan High Court
Sukha Ram vs Smt Bhagwandei And Ors ... on 26 September, 2023
Bench: Ganesh Ram Meena
                                   [2023:RJ-JP:24927]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 11167/2017

                                   Sukha Ram S/o Dulliram, aged about 62 years, R/o Pathanpada
                                   Bayana, Tehsil Bayana, District Bharatpur Rajasthan
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.       Smt. Bhagwandei W/o Shri Ghanshyam, R/o Pathanpada
                                            Bayana, Tehsil Bayana, District Bharatpur Rajasthan
                                   2.       Prem Singh S/o Late Roshan Singh, R/o Pathanpada
                                            Bayana, Tehsil Bayana, District Bharatpur Rajasthan
                                   3.       Narayan Singh S/o Late Roshan Singh, R/o Pathanpada
                                            Bayana, Tehsil Bayana, District Bharatpur Rajasthan Since
                                            Deceased
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Sidharth Jain for Mr. Jainendra Jain For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

26/09/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /4

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