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Smt Asha Sanghi S/O Shri Jitendra ... vs Neeraj Jain (Tholia) S/O Shri ...
2023 Latest Caselaw 5298 Raj/2

Citation : 2023 Latest Caselaw 5298 Raj/2
Judgement Date : 26 September, 2023

Rajasthan High Court
Smt Asha Sanghi S/O Shri Jitendra ... vs Neeraj Jain (Tholia) S/O Shri ... on 26 September, 2023
Bench: Ganesh Ram Meena
[2023:RJ-JP:24916]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 20177/2018

1.       Smt Asha Sanghi S/o Shri Jitendra Sanghi, Aged About 50
         Years, R/o A-76, Bhabha Marg, Tilak Nagar, Jaipur.
2.       Shri Sunil Kumar Jain S/o Late Shri Sohanlal Jain, R/o
         114, Mahaveer Nagar-Ii, Durgapura, Jaipur (Deceased)
3.       Smt. Sunila Jain Widow Of Shri Sunil Kumar Jain, R/o
         114, Mahaveer Nagar-Ii, Durgapura, Jaipur.
4.       Shri Sunny S/o Late Shri Sunil Kumar Jain, R/o 114,
         Mahaveer Nagar-Ii, Durgapura, Jaipur.
                                                                 ----Petitioners
                                    Versus
1.       Neeraj Jain (Tholia) S/o Shri Nirmal Kumar Jain, R/o
         House No. 40-A, Milap Nagar, Tonk Road, Jaipur.
2.       Lalchand Tholia S/o Shri Ramchandra Tholia, R/o House
         No. 2433, Kukdo Ka Darwaja, Ghee Walon Ka Rasta,
         Johari Bazar, Jaipur.
3.       Goverdhanlal S/o Shri Kishanchand, Proprietor Govind
         Restaurant, House No. 2433, Kukdo Ka Darwaja, Ghee
         Walon Ka Rasta, Johari Bazar, Jaipur.
4.       Rameshwar Shyonarayan Halwai, Situated At House No.
         2433, Kukdo Ka Darwaja, Ghee Walon Ka Rasta, Johari
         Bazar, Jaipur.
5.       Ramcharan        Tanwar     S/o     Shri     Puranchand,    Proprietor
         Wilson Photo Studio, R/o House No. 2433, Kukdo Ka
         Darwaja, Ghee Walon Ka Rasta, Johari Bazar, Jaipur.
6.       Ajay Purohit S/o Jalam Singh, R/o House No. 2433, Kukdo
         Ka Darwaja, Ghee Walon Ka Rasta, Johari Bazar, Jaipur.
7.       Laxman Mittal S/o Shri Preetam Chand Mittal, R/o House
         No. 2433, Kukdo Ka Darwaja, Ghee Walon Ka Rasta,
         Johari Bazar, Jaipur.
8.       Shri Anil Kumar Jain S/o Late Sohanlal Jain, R/o 12,
         Mahaveer Nagar-Ii, Maharani Farm, Durgapura, Jaipur.
9.       Kusum Sanghi W/o Shri Arun Sanghi, R/o Siwar Area,
         Bapu Nagar, Jaipur.
10.      Smt. Subina W/o Shri Ankur Jain, D/o Late Shri Sunil
         Kumar Jain, R/o United State Of America.


                     (Downloaded on 11/11/2023 at 08:21:11 PM)
                                    [2023:RJ-JP:24916]                   (2 of 2)                       [CW-20177/2018]


                                                                                                    ----Respondents

For Petitioner(s) : Mr. Abhi Goyal For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

26/09/2023

Counsel for the petitioners submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the

petitioners, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /134

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