Smt Radha W/O Shri Ladu vs Ram Sahai Bairwa S/O Shri Sharwan ...
2023 Latest Caselaw 5290 Raj/2

[2023:RJ-JP:25102]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 2707/2021

1.       Smt Radha W/o Shri Ladu, Aged About 61 Years, Resident
         Of Village Ghata, Tehsil Bassi, District Jaipur (Raj)
2.       Ramlal S/o Shri Ram Kishan Gurjar, Resident Of Village
         Ghata, Tehsil Bassi, District Jaipur (Raj.)
                                                                         ----Petitioners
                                          Versus
1.       Ram Sahai Bairwa S/o Shri Sharwan Lal Bairwa, Resident
         Of Village Rampurabas, Devgaon, Tehsil Bassi, District
         Jaipur (Raj)
2.       Badri       S/o    Ramdev          (Deceased),          Through      Power   Of
         Attorney Holder Smt. Mangi W/o Nanga, Arjun S/o
         Nanga, Prem W/o Kailash Kisturi W/o Chaju Manni W/o
         Kajod D/o Nanga Balai, Residents Of Ghata Bainara,
         Tehsil Bassi, District Jaipur (Raj) 2/1 Mangal Ram Meena
         2/2 Shankar Lal Meena 2/3 Ramavtar Meena Residents Of
         Village Ghata Bainara, Tehsil Bassi, District Jaipur (Raj)
3.       State       Of       Rajasthan,          Through          District    Collector,
         Collectorate Building Banipark, Jaipur (Raj)
4.       Tehsildar (Land Record), Tehsil Bassi, District Jaipur (Raj)
5.       Sub Registrar, Tehsil Bassi, District Jaipur (Raj)
6.       Mangi Devi W/o Nanga, (Since Deceased)
7.       Arjun S/o Nanga (Since Deceased), Through Lrs
8.       Kamla W/o Arjun, Resident Of Village Ghata, Tehsil Bassi,
         District Jaipur (Ra.)
9.       Vishal S/o Arjun, Resident Of Village Ghata, Tehsil Bassi,
         District Jaipur (Ra.)
10.      Sagar S/o Arjun, Resident Of Village Ghata, Tehsil Bassi,
         District Jaipur (Ra.)
11.      Prem W/o Kailash D/o Late Nanga, Since Deceased
12.      Banwari S/o Prem Devi, Resident Of Village Ghata, Tehsil
         Bassi, District Jaipur (Ra.)
13.      Jhumri D/o Prem Devi, Resident Of Village Ghata, Tehsil
         Bassi, District Jaipur (Ra.)
14.      Ratan Lal S/o Prem Devi, Resident Of Village Ghata, Tehsil
         Bassi, District Jaipur (Ra.)

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                                    [2023:RJ-JP:25102]                   (2 of 2)                        [CW-2707/2021]


                                   15.      Mahendri D/o Prem Devi, Resident Of Village Ghata, Tehsil
                                            Bassi, District Jaipur (Ra.)
                                   16.      Ranjeet S/o Prem Devi, Resident Of Village Ghata, Tehsil
                                            Bassi, District Jaipur (Ra.)
                                   17.      Chotu S/o Prem Devi, Resident Of Village Ghata, Tehsil
                                            Bassi, District Jaipur (Ra.)
                                   18.      Kanchan D/o Prem Devi, Resident Of Village Ghata, Tehsil
                                            Bassi, District Jaipur (Ra.)
                                   19.      Gopal S/o Prem Devi, Resident Of Village Ghata, Tehsil
                                            Bassi, District Jaipur (Ra.)
                                   20.      Kisturi W/o Chaju D/o Late Nanga, Resident Of Village
                                            Ghata, Tehsil Bassi, District Jaipur (Raj)
                                   21.      Manni W/o Kajod D/o Late Nanga, Residents Of Village
                                            Ghata, Tehsil Bassi, District Jaipur (Raj)
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Prem Shanker Sharma Mr M.L. Sharma For Respondent(s) : Mr. Mahesh Gupta

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

26/09/2023

Counsel for the petitioners submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the

petitioners, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /163

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