R S R T C vs Rampal Sharma ...
2023 Latest Caselaw 5275 Raj/2

                                   [2023:RJ-JP:24588]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                               S.B. Civil Restoration Application No. 1212/2011

                                                                               In

                                                    S.B. Civil Second Appeal No.754/2011

                                    1.Rajasthan     State      Road       Transport        Corporation         through   its
                                    Managing Director, Parivahan marg, Jaipur.
                                    2.Executive         Engineer,      Rajasthan           State        Road     Transport
                                    Corporation, Head Office, Jaipur.
                                                                                               ----Applicant/Appellant
                                                                           Versus
                                    Rampal Sharma S/o Satya Narain Sharma, Resident of Plot
                                    No.91, Govind Nagar (East), Amber Road, Jaipur. At present
                                    working as LdC, Rajasthan State Road Transport Corporation,
                                    Jaipur.
                                                                                                         ----Respondent

For Petitioner(s) : Mr. Om Prakash Sheoran Mr. V.P. Mathur For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

22/09/2023

Learned counsel for the applicants, on instructions, wants to

withdraw this restoration application.

The restoration application is dismissed accordingly. Pending

application also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/1

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