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Jitendra @ Jeetu S/O Shri Babu Lal ... vs State Of Rajasthan ...
2023 Latest Caselaw 5273 Raj/2

Citation : 2023 Latest Caselaw 5273 Raj/2
Judgement Date : 22 September, 2023

Rajasthan High Court
Jitendra @ Jeetu S/O Shri Babu Lal ... vs State Of Rajasthan ... on 22 September, 2023
Bench: Uma Shanker Vyas
                                   [2023:RJ-JP:24597]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               3657/2019

                                   Jitendra @ Jeetu S/o Shri Babu Lal, R/o Ghorana Ki
                                   Dhani, Piprali Road, Sikar, Police Station Udhyog
                                   Nagar, Sikar, District Sikar, Raj.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through Pp.
                                   2.     Gajendra Kumar S/o Shri Damodar Prasad,
                                          R/o Shakambari Colony, Piprali Road, Sikar,
                                          Police Station Udhyog Nagar, Sikar, District
                                          Sikar, Raj.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Ashir Gauri, Adv., for Mr. Ripu Daman Singh Naruka, Adv.

For : Mr. Laxman Meena, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

22/09/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /475

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