Shakir Hussain S/O Shabbir ... vs State Of Rajasthan ...
2023 Latest Caselaw 5271 Raj/2

                                   [2023:RJ-JP:24598]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               1878/2020

                                   Shakir Hussain S/o Shabbir Hussain, R/o 2-J-5,
                                   Vigyan Nagar, Kota, Rajasthan.
                                                                                            ----Petitioner
                                                                   Versus
                                   State Of Rajasthan, Through Pp
                                                                                        ----Respondent

For Petitioner(s) : Mr. Satish Chandra Pachori, Adv.

For : Mr. Laxman Meena, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

22/09/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /532

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