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Rohitash Kumar Atal S/O Shri ... vs Jaipur Development Authority ...
2023 Latest Caselaw 5266 Raj/2

Citation : 2023 Latest Caselaw 5266 Raj/2
Judgement Date : 22 September, 2023

Rajasthan High Court
Rohitash Kumar Atal S/O Shri ... vs Jaipur Development Authority ... on 22 September, 2023
Bench: Ganesh Ram Meena
                                   [2023:RJ-JP:24698]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 11515/2021

                                   Rohitash Kumar Atal S/o Shri Banshidhar Atal, Resident Of Shop
                                   Nos. 9, 10 And 11, I.s. Nagar, Near Gyan Jyoti School, Murlipura,
                                   Jaipur.
                                                                                                          ----Petitioner
                                                                        Versus
                                   1.        Jaipur Development Authority, Through Its Secretary,
                                             Jawahar Lal Nehru Marg, Jaipur.
                                   2.        Enforcement       Officer,      Zone-6,         Jaipur       Development
                                             Authority, Jaipur.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Arjun Singh Khangarot For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

22/09/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /81

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