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Soon Singh S/O Shri Pannalal vs Naresh Pal Gangwal ...
2023 Latest Caselaw 5261 Raj/2

Citation : 2023 Latest Caselaw 5261 Raj/2
Judgement Date : 22 September, 2023

Rajasthan High Court
Soon Singh S/O Shri Pannalal vs Naresh Pal Gangwal ... on 22 September, 2023
Bench: Mahendar Kumar Goyal
[2023:RJ-JP:24594]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Contempt Petition No. 1533/2018

                                            In

                     S.B. Civil Writ Petition No.7068/2018

1.       Soon Singh S/o Shri Pannalal, Aged About 49 Years, R/o
         Vill. Kaysa, Teh. Neemrana, District Alwar. Raj.
2.       Durgesh Kumar S/o Shri Manohar Lal Madan, Aged About
         38 Years, R/o Ward No.15, Behind Swami Floor Mill,
         Punjabi Mphalla, Hanumangarh Town.
3.       Mahendra Kumar S/o Shri Rakha Ram, R/o Village And
         Post Tansingh, Teh. Behror, District Alwar. Raj.
4.       Vijay Singh S/o Shri Ganptram, Aged About 39 Years, R/o
         Village And Post Godoj, Teh. Behror, District Alwar Raj.
5.       Vikram Singh Yadav S/o Shri Lekhram Singh Yadav, Aged
         About 41 Years, R/o Village And Post Godoj, Teh. Behror,
         District Alwar Raj.
6.       Vikram Singh S/o Deenaram Nayak, Aged About 51 Years,
         R/o Village And Post Basai, Teh. Behror, District Alwar Raj.
7.       Shiv Kumar S/o Shri Satyapal Singh, Aged About 49
         Years, R/o Village And Post Kanhawas, Teh. Neemrana,
         District Alwar. Raj.
8.       Ishwari Prasad S/o Shri Vishambhar Dayal, R/o Vill. And
         Post Kanhawas, Teh. Neemrana, District Alwar Raj.
9.       Ramesh Chand Saini S/o Gulab Chand Saini, Aged About
         41 Years, R/o C/o C.saini General Store, Raj Bazar,
         Bandikui, Distt. Dausa Raj.
10.      Dinesh Kumar Saini S/o Shri Laxminarayan Saini., Aged
         About 49 Years, R/o Opposite Jhalani Ki Bagichi, Near
         Agra Line, Ward No.22, Bandikui, Distt. Dausa. Raj.
11.      Dulichand S/o Shri Durga Prasad, R/o Village And Post
         Dabarwas, Teh. Neemrana, District Alwar Raj.
12.      Ramesh Kumar S/o Shri Jagdish Prasad, R/o Village And
         Post Giglana, Teh. Neemrana, District Alwar Raj.
                                                                     ----Petitioners
                                        Versus
1.       Naresh Pal Gangwal, Secretary, Education Department,


                         (Downloaded on 11/11/2023 at 08:15:48 PM)
                                    [2023:RJ-JP:24594]                        (2 of 2)                         [CCP-1533/2018]


                                              Government         Of     Rajasthan,         Government         Secretariat,
                                              Rajasthan, Jaipur .
                                    2.        Mr. P.c. Kishan, Director, Primary Education Department,
                                              Government Of Rajasthan, Bikaner.
                                    3.        Mr. Giriraj Singh Kushwaha, Secretary, Rajasthan Public
                                              Service Commission, Ajmer Raj.
                                    4.        State     Of    Rajasthan,         Through          Secretary     Education
                                              Department, Government Of Rajasthan, Jaipur.
                                                                                        ----Respondents/Contemnors

For Petitioner(s) : Mr. Parmanand Paliwal For Respondent(s) : Mr. C.L. Saini, AAG Mr. M.F. Baig

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

22/09/2023

Learned counsel for the petitioners wants to withdraw this

contempt petition with liberty to assail the order dated 30.04.2018

passed by the Rajasthan Public Service Commission, Ajmer

rejecting their representation which he received today alongwith a

copy of the reply filed by the respondents, by way of an

appropriate remedy available under the law.

Learned counsel for the respondents does not oppose the

prayer.

In view thereof, the contempt petition is dismissed as

withdrawn with liberty as aforesaid.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/7

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