Vijendra Solanki S/O Shri Late ... vs State Of Rajasthan ...
2023 Latest Caselaw 5211 Raj/2

[2023:RJ-JP:24478]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

       S.B. Criminal Miscellaneous (Petition) No.
                             2768/2022

Vijendra Solanki S/o Shri Late Banwari Lal, Aged
About 65 Years, R/o Wz 306, Palam Gav, New Delhi
( New Delhi East).
                                                          ----Petitioner
                                 Versus
1.     State Of Rajasthan, Through P.p.
2.     Sandeep Godara S/o Shri Raghubeer Singh,
       Presently Director Encasa Mines And Minerals
       Pvt.     Ltd.     802,       Royal      Cghs,       Sector   43,
       Gurgaon, Haryana.
3.     Prabhu Soni S/o Unknown, Presently Director
       Encasa Mines And Minerals Pvt. Ltd. 802,
       Royal Cghs, Sector 43, Gurgaon, Haryana.
4.     Vinod Kumar S/o Unknown, Presently Director
       Encasa Mines And Minerals Pvt. Ltd. 802,
       Royal Cghs, Sector 43, Gurgaon, Haryana.
5.     Samun Khan S/o Shri Bannu Khan, R/o
       Nangal, Tehsil Nagar, District Bharatpur.
6.     Encasa Mines And Minerals Pvt. Ltd., 802,
       Royal Cghs, Sector 43, Gurgaon, Haryana.
       Through Director Sandeep Godara, Prabhu
       Soni, And Vinod Kumar.
7.     Deputy        Commissioner             Of    Police    (South),
       Police Commissionerate, Jaipur (Raj).
                                                    ----Respondents

For Petitioner(s) : Mr. Gajendra Vyas, Adv. For : Mr. M.K. Sheoran, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

[2023:RJ-JP:24478] (2 of 2) [CRLMP-2768/2022]

Judgment / Order

21/09/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /519

Powered by TCPDF (www.tcpdf.org)