Sirajurrahman vs Raju Urf Rajendra And Anr ...
2023 Latest Caselaw 5204 Raj/2

                                   [2023:RJ-JP:24566]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 17745/2016

                                   Sirajurrahman Son Of Shri Hameedurrahman, Kherliganj Tehsil
                                   Atru     Presently   Patwari,       Tehsil      Chhabara         District   Baran,
                                   Rajasthan.
                                                                                                       ----Petitioner
                                                                       Versus
                                   1.       Raju@rajendra Son Of Shri Ramesh Chand
                                   2.       Rameshchandra Son Of Shri Jagannath, Atru Tehsil Atru
                                            District Baran Rajasthan.
                                                                                                    ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

21/09/2023

No one has put in appearance on behalf of the petitioners in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /44

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