Premdas Andors vs State Of Raj And Anr ...
2023 Latest Caselaw 5201 Raj/2

                                   [2023:RJ-JP:24164]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 6174/2016

                                   1.       Premdas S/o Sarfudas,
                                   2.       Bhoopdas S/o Sarfudas,
                                   3.       Prabhudas S/o Sarfudas, All Resident Of Ludhawai,
                                            District Bharatpur.
                                                                                                               ----Petitioners
                                                                             Versus
                                   1.       The      State     Of       Rajasthan      Through           District   Collector,
                                            Bharatpur.
                                   2.       The Tehsildar, Bharatpur Through Tehsil Bharatpur.
                                                                                                           ----Respondents

For Petitioner(s) : Ms. Anju Meena For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

21/09/2023

Counsel for the petitioners seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn,

all other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /38

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