Sunil Kumar S/O Shri Mohan Lal vs Banwari Lal S/O Satyanarain ...
2023 Latest Caselaw 5198 Raj/2

                                   [2023:RJ-JP:24193]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 16310/2019

                                   Sunil Kumar S/o Shri Mohan Lal, Aged About 45 Years, Resident
                                   Of Gangapurcity, Tehsil Gangapurcity, District Sawai Madhopur.
                                                                                                            ----Petitioner
                                                                         Versus
                                   1.       Banwari Lal S/o Satyanarain, Aged About 75 Years,
                                            Resident Of Infront Varah Avtar Mandir, Urine Lane,
                                            Gangapurcity, District Sawai Madhopur.
                                   2.       Vidhya      Devi   Wife     Of     Shri     Prahlad       Lal   Gupta,    R/o
                                            Gangapurcity, District Sawai Madhopur.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. D.K. Dixit For Respondent(s) : Mr. L.L.Gupta

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

21/09/2023

Counsel for the petitioner submits that he pleads no

instruction in the matter from his client.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed for non-prosecution.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /334

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