Shri Rajendra Prasad Son Of Shri ... vs Gordhan Prasad Bumb Son Of Shri ...
2023 Latest Caselaw 5195 Raj/2

[2023:RJ-JP:24272]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Contempt Petition No. 1147/2016
                                         In
                 S.B. Civil Second Appeal No.529/2015

         Shri Rajendra Prasad S/o Shri Rang Bihari Lal, Resident
         Of House No. AMC 32/1173, Srinagar Road, Ajmer.
         (deceased) through his legal representatives:-
1/1      Shri Shailendra Sharma Son Of Late Shri Rajendra
         Prasad, Resident Of House No. AMC 32/1173, Srinagar
         Road, Ajmer.
1/2.     Shri Nagendra Sharma Son Of Late Shri Rajendra Prasad,
         Resident Of House No. Amc 32/1173, Srinagar Road,
         Ajmer.
1/3.     Shri Naresh Sharma Son Of Late Shri Rajendra Sharma,
         Resident Of House No. Amc 32/1173, Srinagar Road,
         Ajmer.
                               Defendant/Appellants/Petitioners
                                     Versus
1. Gordhan Prasad Bumb son of Shri Mohari Lal Bumb, Resident
of Kokil Kunj, Srinagar Road, Ajmer- the then Mantri
2. Rameshwar Lal Koolwal Son Of Shri Jagganath Koolwal,
Resident Of Ganj, Ajmer-Member.
                                                     ----Plaintiffs/Respondents

Connected with S.B. Civil Second Appeal No. 529/2015

Shri Rajendra Prasad S/o Shri Rang Bihari Lal, Resident Of House No. AMC 32/1173, Srinagar Road, Ajmer. (deceased) through his legal representatives:-

1. Smt. Tara Devi wife of late Shri Rajendra Prasad (Since deceased)

2. Shri Shailendra Sharma Son Of Late Shri Rajendra Prasad, Resident Of House No. AMC 32/1173, Srinagar Road, Ajmer.

3. Shri Nagendra Sharma Son Of Late Shri Rajendra Prasad, Resident Of House No. Amc 32/1173, Srinagar Road, Ajmer.

4. Shri Naresh Sharma Son Of Late Shri Rajendra Sharma, Resident Of House No. Amc 32/1173, Srinagar Road, Ajmer.

Defendant/Appellants/Petitioners

Versus Satya Narain Mandir Samiti Sri Nagar Road, Ajmer through

1. Mool Chand Dusad son of Shailendra Dusad, resident of Madar Gate, Ghee Mandi Ajmer the then president

[2023:RJ-JP:24272] (2 of 2) [CCP-1147/2016]

2. Gordhan Prasad Bumb son of Shri Mohari Lal Bumb, Resident of Kokil Kunj, Srinagar Road, Ajmer- the then Mantri

3. Rameshwar Lal Koolwal Son Of Shri Jagganath Koolwal, Resident Of Ganj, Ajmer-Member.

----Plaintiffs/Respondents

For Petitioner(s) : Mr. M.M. Ranjan, Sr. Adv. with Mr. Lokesh Tiwari For Respondent(s) : Mr. Kapil Bardhar

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

21/09/2023

Learned Senior Counsel for the petitioners/appellants wants

to withdraw the contempt petition as also the civil second appeal

in view of compromise dated 20.09.2023 entered into between the

parties.

Learned counsel for the respondents also acknowledges

amicable settlement of dispute between the parties.

In view thereof, the contempt petition as also the civil

second appeal are dismissed as withdrawn.

Pending application also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/23-24

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