Devaram S/O Shri Mahadev Meena vs Corporation Bank ...
2023 Latest Caselaw 5164 Raj/2

[2023:RJ-JP:24162]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 21895/2018

Devaram S/o Shri Mahadev Meena, Aged About 65 Years,
Resident Of Chandwaji, Tehsil Amer, District Jaipur (Rajasthan)
                                                                      ----Petitioner
                                      Versus
1.       Corporation     Bank,       Branch       Chandwaji,        District   Jaipur
         Through Its Manager.
2.       Smt. Teeja Devi W/o Shri Hari Narayan, Aged About 70
         Years, Resident Of Chandwaji, Tehsil Amer, District Jaipur
         (Raj.)
3.       Bhanwar S/o Shri Hari Narayan, Aged About 55 Years,
         Resident Of Chandwaji, Tehsil Amer, District Jaipur (Raj.)
4.       Jaimal S/o Shri Hari Narayan, Aged About 50 Years,
         Resident Of Chandwaji, Tehsil Amer, District Jaipur (Raj.)
5.       Smt. Narani W/o Shri Ram Narayan, Aged About 55
         Years, Resident Of Chandwaji, Tehsil Amer, District Jaipur
         (Raj.)
6.       Lalchand S/o Shri Ram Narayan, Aged About 32 Years,
         Resident Of Chandwaji, Tehsil Amer, District Jaipur (Raj.)
7.       Maliram S/o Shri Ram Narayan, Aged About 28 Years,
         Resident Of Chandwaji, Tehsil Amer, District Jaipur (Raj.)
8.       Kamlesh S/o Shri Ram Narayan, Aged About 22 Years,
         Resident Of Chandwaji, Tehsil Amer, District Jaipur (Raj.)
9.       Smt. Choti Devi W/o Shri Shankar Lal, Aged About 68
         Years, Resident Of Chandwaji, Tehsil Amer, District Jaipur
         (Raj.)
10.      Roodmal S/o Shri Shankar Lal, Aged About 30 Years,
         Resident Of Chandwaji, Tehsil Amer, District Jaipur (Raj.)
11.      Banwari Lal S/o Shri Peerumal @ Peeru, Resident Of
         Chandwaji, Tehsil Amer, District Jaipur (Raj.)
                                                                   ----Respondents

For Petitioner(s) : Mr. Mamraj Jat For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

[2023:RJ-JP:24162] (2 of 2) [CW-21895/2018]

Judgment / Order

21/09/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn,

all other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /5

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