Kanika Lunayach D/O Shri Indra ... vs State Of Rajasthan ...
2023 Latest Caselaw 5156 Raj/2

                                   [2023:RJ-JP:24198]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 12586/2020

                                   Kanika Lunayach D/o Shri Indra Singh Lunayach, Aged About 19
                                   Years, Resident Of 237, Ganesh Vihar, Near Royal Green
                                   Apartment, Sirsi Road, Jaipur.
                                                                                                         ----Petitioner
                                                                       Versus
                                   1.       State Of Rajasthan, Through Principal Secretary, Higher
                                            Education Department, Government Secretariat, Jaipur.
                                   2.       Registrar, University Of Rajasthan, Jawahar Lal Neharu
                                            Marg, Jaipur.
                                   3.       Principal, University Maharani College, Near Ajmeri Gate,
                                            Tonk Road, Jaipur.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Laxmi Kant Malpura For Respondent(s) : Mr. Deepak Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

21/09/2023

Counsel for the petitioners seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn,

all other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /543

Powered by TCPDF (www.tcpdf.org)