Geeta Devi Andors vs State Urban Developmentors ...
2023 Latest Caselaw 5138 Raj/2

[2023:RJ-JP:23846]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 3214/2015

    1. Geeta Devi W/o Late Shri Brij Kishore, age 64 years, R/o
       Neemda Gate Opp.Azad Sports Club, Bharatpur.
    2. Pramod Kumar Agrawal S/o Late Shri Brij Kishore, age 41
       years, R/o Neemda Gate, opp.Azad Sports Club, Bharatpur.
    3. Shailendra Kumar Gupta S/o Late Shri Brij Kishore, age 32
       years, R/o Neemda Gate, Opp.Azad Sports Club Bharatpur.
    4. Kumkum Gupta D/o Late Shri Brij Kishore, W/o Shri
       Mukesh Gupta age 39 years R/o 78-A, Gayatri Colony,
       Behind Goshala, Sanganer, Jaipur.
    5. Kirti Jain D/o Late Shri Brij kishore, W/o Shri Gaurav Jain,
       age 35 years, R/o Betal Mohalla, Deeg, District Bharatpur.
                                                                      ----Petitioners
                                    Versus
    1. State of Rajasthan through Secretary, Urban Development
       and    Housing    Department,           Government             of   Rajasthan,
       Secretariat, Jaipur.
    2. Urban Improvement Trust, Bharatpur.
    3. Land Acquisition Officer and City Magistrate, Bharatpur.
    4. Collector, Bharatpur.
                                                                 ----Respondents

For Petitioner(s) : Ms. Sonal Singh for Mr. G.C. Garg For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

20/09/2023

Counsel for the petitioners seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

[2023:RJ-JP:23846] (2 of 2) [CW-3214/2015]

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /49

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