Mohan Pali And Ors vs J V V N Ltd (2023:Rj-Jp:23859)
2023 Latest Caselaw 5135 Raj/2

                                   [2023:RJ-JP:23859]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 9565/2016

                                   1.       Mohar Pali W/o Late Shri Kajoda,
                                   2.       Mst. Bharoshi W/o Shri Harkesh,
                                   3.       Narendra S/o Late Harkesh,
                                   4.       Hemraj S/o Late Harkesh, All               Resident Of Moda, Tehsil
                                            Sapotara, District Karauli, Rajasthan.
                                                                                                     ----Petitioners
                                                                       Versus
                                   Jaipur Vidhyut Vitran Nigam Ltd. Through Chairman, Jaipur
                                   Vidhyut Vitran Nigam Ltd., Jaipur.
                                                                                                    ----Respondent

For Petitioner(s) : Mr. D.K. Dixit For Respondent(s) : Mr. Ribhu Dutt

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

20/09/2023

Counsel for the petitioners submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the

petitioners, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /453

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