M/S United Mediframa Pvt Ltd vs State Of Raj (2023:Rj-Jp:23847)
2023 Latest Caselaw 5113 Raj/2

                                   [2023:RJ-JP:23847]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 6759/2015

                                   M/s United Mediframa Pvt Ltd. through Director Himanshu Mittal
                                   S/o Durgesh Mittal, R/o N.H. 8, Bus Stand K Samne, Kotputli,
                                   Tehsil Kotputli, District Jiapur Raj.
                                                                                                         ----Petitioner
                                                                       Versus
                                   State Of Rajasthan, Chikitsa and swasthya vibhag, Jaipur
                                   through anugyapan Pradhikari evam sahayak oshdhi niyantrak,
                                   kamra No.312, swasthya Byhawan, tilak Marg, Jaipur raj. Dusra
                                   pata mini swasthya Bhawan mandir Marg sethi colony, jaipur-
                                   302004
                                                                                                     ----Respondent

For Petitioner(s) : Mr. M.C. Jain Mr. Ankit jain For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

20/09/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /51

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