Ranjan Kumar Meena S/O Shri ... vs State Of Rajasthan ...
2023 Latest Caselaw 5075 Raj/2

                                   [2023:RJ-JP:23798]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               7297/2022

                                   Ranjan Kumar Meena S/o Shri Ramavtar Meena,
                                   Aged About 28 Years, R/o V.p.o. Bhonawas, Tehsil
                                   Paota, Jaipur (Raj.)
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State         Of     Rajasthan,           Through        Public
                                          Prosecutor.
                                   2.     Ranveer Singh S/o Shri Ramswaroop Bairwa,
                                          Aged About 26 Years, R/o Plot No. 108,
                                          Sisodia Bhawan, Baddevri Tagore Nri School,
                                          Sector-7, Mansarovar, Jaipur (Raj.)
                                                                                      ----Respondents

For Petitioner(s) : None For : Mr. M.K. Sheoran, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

18/09/2023

No one was present on behalf of the petitioner

even in second call.

In view of above, the criminal misc. petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /738

Powered by TCPDF (www.tcpdf.org)