Smt. Manjul Kumari W/O Shri ... vs Goverdhandas Mundra Son Of Mr. ...
2023 Latest Caselaw 4982 Raj/2

                                   [2023:RJ-JP:23145]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 903/2020

                                                                           In

                                                    S.B. Civil Writ Petition No.13435/2018

                                   Smt. Manjul Kumari W/o Shri Randheer Singh, R/o S-15,
                                   Hanuman Nagar, Sirsi Road, Khatipura, Jaipur (Rajasthan)
                                                                           ----Petitioner/Original Respondent

Versus Goverdhandas Mundra Son Of Mr. Baldevdas Mundra, Director Shri N.M. Jaipur C/o M/s Shri Narsingh Sahai, Madan Gopal Electric Company, M.I. Road, Jaipur.

----Respondent Contemnor/Original Petitioner

For Petitioner(s) : Mr. Vikram Singh for Ms. Suruchi Kasliwal For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

15/09/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/44

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