Harimohan Saini S/O Shri Mool ... vs State Of Rajasthan ...
2023 Latest Caselaw 4979 Raj/2

                                   [2023:RJ-JP:23299]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               4687/2021

                                   Harimohan Saini S/o Shri Mool Chand Saini, Aged
                                   About 33 Years, R/o Jhinwasi Vadanta Hospital,
                                   Tahala Bypass, Rajgarh, Tehsil Rajgarh, District
                                   Alwar.
                                                                                            ----Petitioner
                                                                   Versus
                                   State Of Rajasthan, Through P.p.
                                                                                        ----Respondent

For Petitioner(s) : Mr. Ankit Khandelwal, Adv., for Mr. Arvind Sharma, Adv. For : Mr. Suresh Kumar, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

15/09/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /397

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