Prahlad Sharma S/O Shri Gajanand ... vs Ramratan S/O Antilal ...
2023 Latest Caselaw 4975 Raj/2

                                   [2023:RJ-JP:23159]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 8017/2019

                                   Prahlad Sharma S/o Shri Gajanand Sharma, Aged About 70
                                   Years, R/o Lalsot Road, Dausa, Tehsil And District Dausa.
                                                                                                             ----Petitioner
                                                                              Versus
                                   Ramratan S/o Antilal, Aged About 70 Years, At Present Haryana
                                   Readymade Store, Lalsot Road, In Front Chief Post Office,
                                   Dausa, Tehsil And District- Dausa.
                                                                                                           ----Respondent

For Petitioner(s) : Ms. Poonam Mishra for Mr. Ritesh Jain For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

15/09/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /43

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