Govind Pandit S/O Shri Shyam Lal ... vs Naresh Kumar S/O Shri Ramlal ...
2023 Latest Caselaw 4964 Raj/2

                                   [2023:RJ-JP:23146]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 2535/2020

                                   Govind Pandit S/o Shri Shyam Lal Pandit, Aged About 38 Years,
                                   R/o Ward No. 23, Harijan Colony, Beawar District Ajmer (Raj.).
                                                                                                           ----Petitioner
                                                                         Versus
                                   1.       Naresh Kumar S/o Shri Ramlal Kanojiya, R/o Berba Basti,
                                            Ward No. 3, Beawar District Ajmer (Raj.).
                                   2.       Election    Officer     (Returning        Officer),       Nagar    Parishad,
                                            (S.d.m.), Beawar District Ajmer (Raj.).
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Shekhar Sharma for Mr. Gurpreet Singh Sodhi For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

15/09/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn,

the stay application and all other pending application/s, if any,

also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /31

Powered by TCPDF (www.tcpdf.org)