Ramavtar Singh S/O Shri Deva Singh vs Rajendra Prasad S/O Shri Kanha Ram ...
2023 Latest Caselaw 4960 Raj/2

                                   [2023:RJ-JP:23160]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 14329/2021
                                    Ramavtar Singh S/o Shri Deva Singh, Aged About 67 Years, R/o
                                    Rajshree College Premises, Bara Bagh Ki Burj, Alwar Rajasthan.
                                                                                                      ----Petitioner
                                                                       Versus
                                    Rajendra Prasad S/o Shri Kanha Ram, R/o Rajshree College
                                    Premises, Bara Bagh Ki Burj, Alwar Rajasthan.
                                                                                                    ----Respondent

                                   For Petitioner(s)         :     Mr. Dilip Singh
                                   For Respondent(s)         :

HON'BLE MR. JUSTICE GANESH RAM MEENA Judgment / Order

15/09/2023

1. Counsel for the petitioner instead of arguing the matter on

merits, made a limited prayer that the trial Court may be directed

to conclude the suit proceedings pending before it at the earliest.

2. Counsel for the petitioner submits that suit was filed in the

year 2013 and proceedings of the suit has not been concluded so

far.

3. Taking into consideration the period of pendency of the suit,

this Court in the exercise of supervisory powers, directs the Court

of Additional District Judge No.3, Alwar to decide the Suit

No.147A/2013 pending before it, expeditiously.

4. Accordingly, the present writ petition stand disposed of.

5. Since the main petition has been disposed of, the stay

application and all other pending applications also stand disposed.

(GANESH RAM MEENA),J

ARTI SHARMA /45

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