Churchill Singh Bais vs State Of Rajasthan And Anr ...
2023 Latest Caselaw 4945 Raj/2

                                   [2023:RJ-JP:23300]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               4588/2016

                                   Churchill Singh Bais S/o Late Shri Narendra Singh
                                   Bais, aged about 42 years, resident of 81/154,
                                   Sector 8, Behind B.S.N.L. Office, Pratap Nagar,
                                   Sanganer, Jaipur.
                                                                                            ----Petitioner
                                                                   Versus
                                   1. State of Rajasthan through P.P.
                                                                                        ----Respondent

2. Islam Khan S/o Shri Chhuttan Khan, aged about 42 years, resident of House No.358, Aankado Ka Rasta, Kishanpol Bazar, Jaipur, Special Power of Attorney holder for Shri William S. Bentley resident of 26, Western Avenue, Montville, Queens Land, Australia.

----Complainant Respondent

For Petitioner(s) : Mr. Aveesh Mourya, Adv., for Mr. Jitendra Sharma, Adv.

                                   For                      : Mr. Suresh Kumar, P.P.
                                   Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

15/09/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J DANISH USMANI /246

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