Shiv Kumar Soni S/O Netram Soni vs Mahendra S/O Shri Moolaram, ...
2023 Latest Caselaw 4925 Raj/2

                                   [2023:RJ-JP:22701]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Revision Petition No. 227/2022

                                    Shiv Kumar Soni S/o Netram Soni, Aged About 55 Years, R/o
                                    Mehada Gurjarbas, Tehsil Khetri, District Jhunjhunu.
                                                                                          ----Petitioner/Defendant
                                                                        Versus
                                    Mahendra S/o Shri Moolaram, Aged About 50 Years, R/o Modi
                                    Tan Mehada, Jatubas, Tehsil Khetri, District Jhunjhunu.
                                                                                           ----Respondent/Plaintiff

For Petitioner(s) : Mr. Chandrashekhar Gupta for Mr. Sanjay Khedar For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

14/09/2023

Learned counsel for the petitioner wants to withdraw this

revision petition.

The revision petition is dismissed accordingly. Pending

application also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/16

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